Bare Acts Library of India

Browse 3,275 Indian Bare Acts by subject and jurisdiction — Central and State Acts — and read them section by section on LawLens.

By jurisdiction

Central Acts: 795
Andhra Pradesh State Acts: 143
Assam State Acts: 135
Bihar State Acts: 87
Chhattisgarh State Acts: 51
Gujarat State Acts: 188
Haryana State Acts: 31
Jharkhand State Acts: 43
Karnataka State Acts: 260
Madhya Pradesh State Acts: 29
Maharashtra State Acts: 274
Meghalaya State Acts: 25
Mizoram State Acts: 24
Nagaland State Acts: 17
Rajasthan State Acts: 227
Sikkim State Acts: 65
Tamil Nadu State Acts: 178
Telangana State Acts: 251
Tripura State Acts: 31
Uttarakhand State Acts: 57
West Bengal State Acts: 364

By subject

Administrative Law: 325
Agriculture: 231
Animal Welfare: 30
Arbitration and Mediation: 10
Banking and Finance: 92
Bankruptcy and Insolvency: 9
Citizenship and Immigration: 8
Civil Law and Procedure: 52
Companies and Corporate Law: 45
Competition Law: 1
Constitutional Law: 71
Consumer Protection: 30
Contracts and Commercial Law: 35
Cooperatives and Societies: 56
Criminal Law: 150
Criminal Procedure: 83
Customs and Foreign Trade: 24
Defence and National Security: 69
Disaster Management: 37
Education: 494
Elections: 49
Energy and Electricity: 52
Environment Forests and Wildlife: 88
Evidence Law: 5
Family and Personal Law: 49
Food and Drug Regulation: 13
Foreign Affairs: 18
Health and Medicine: 169
Housing and Urban Development: 190
Human Rights: 19
Information Technology and Data Protection: 7
Intellectual Property: 10
Judiciary and Legal Profession: 81
Labour and Employment: 132
Land and Property: 373
Media and Broadcasting: 27
Mines and Minerals: 22
Money Laundering and Anti Corruption: 25
Public Finance: 125
Public Service: 134
Railways: 10
Religious and Charitable Institutions: 49
Science Standards and Metrology: 12
Shipping and Maritime Law: 26
Social Welfare: 161
Taxation: 233
Telecommunications and Postal Services: 5
Transport and Motor Vehicles: 65
Tribal and Minority Affairs: 58
Trusts: 19
Women and Children: 49
Unclassified: 82

Central Acts

Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (Act 18 of 2016)
Academy of Scientific and Innovative Research Act, 2011 (Act 13 of 2012)
Acquired Territories (Merger) Act, 1960 (Act 64 of 1960)
Acquisition of Certain Area at Ayodhya Act, 1993 (Act 33 of 1993)
Actuaries Act, 2006 (Act 35 of 2006)
Administrative Tribunals Act, 1985 (Act 13 of 1985)
Administrators-General Act, 1963 (Act 45 of 1963)
Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017 (Act 22 of 2017)
Advocates Act, 1961 (Act 25 of 1961)
ADVOCATES’ WELFARE FUND ACT, 2001 (Act 45 of 2001)
African Development Bank Act, 1983 (Act 13 of 1983)
African Development Fund Act, 1982 (Act 1 of 1982)
Agricultural and Processed Food Products Export Development Authority Act, 1985 (Act 2 of 1986)
Agricultural Produce (Grading and Marking) Act, 1937 (Act 1 of 1937)
Agriculturists' Loans Act, 1884 (Act 12 of 1884)
Air (Prevention and Control of Pollution) Act, 1981 (Act 14 of 1981)
Air Force Act, 1950 (Act 45 of 1950)
Airports Authority of India Act, 1994 (Act 55 of 1994)
Airports Economic Regulatory Authority of India Act, 2008 (Act 27 of 2008)
Ajmer Tenancy and Land Records Act, 1950 (Act 42 of 1950)
Aligarh Muslim University Act, 1920 (Act 40 of 1920)
All India Council for Technical Education Act, 1987 (Act 52 of 1987)
All-India Institute of Medical Science Act, 1956 (Act 25 of 1956)
All-India Services Act, 1951 (Act 61 of 1951)
Anand Marriage Act, 1909 (Act 7 of 1909)
Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Act 24 of 1958)
Ancient Monuments Preservation Act, 1904 (Act 7 of 1904)
Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 (Act 56 of 1959)
Andhra Pradesh and Mysore (Transfer of Territory) Act, 1968 (Act 36 of 1968)
Andhra Pradesh Legislative Council Act, 2005 (Act 1 of 2006)
Andhra Pradesh Reorganisation Act, 2014 (Act 6 of 2014)
Andhra State Act, 1953 (Act 30 of 1953)
Anti-Apartheid (United Nations Convention) Act, 1981 (Act 48 of 1981)
Anti-Hijacking Act, 2016 (Act 30 of 2016)
Antiquities and Art Treasures Act, 1972 (Act 52 of 1972)
Anusandhan National Research Foundation Act, 2023 (Act 25 of 2023)
Apprentices Act, 1961 (Act 52 of 1961)
Arbitration and Conciliation Act, 1996 (Act 26 of 1996)
Architects Act, 1972 (Act 20 of 1972)
Armed Forces (Emergency Duties) Act, 1947 (Act 15 of 1947)
Armed Forces (Jammu and Kashmir) Special Powers Act, 1990 (Act 21 of 1990)
Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983 (Act 34 of 1983)
Armed Forces (Special Powers) Act, 1958 (Act 28 of 1958)
Armed Forces Tribunal Act, 2007 (Act 55 of 2007)
Arms Act, 1959 (Act 54 of 1959)
Army Act, 1950 (Act 46 of 1950)
Army and Air Force (Disposal of Private Property) Act, 1950 (Act 40 of 1950)
Arya Marriage Validation Act, 1937 (Act 19 of 1937)
Asian Development Bank Act, 1966 (Act 18 of 1966)
Asiatic Society Act, 1984 (Act 5 of 1984)
Assam (Alteration of Boundaries) Act, 1951 (Act 47 of 1951)
Assam Reorganisation (Meghalaya) Act, 1969 (Act 55 of 1969)
Assam Rifles Act, 2006 (Act 47 of 2006)
Assam University Act, 1989 (Act 23 of 1989)
Assisted Reproductive Technology (Regulation) Act, 2021 (Act 42 of 2021)
Atomic Energy Act, 1962 (Act 33 of 1962)
Auroville Foundation Act, 1988 (Act 54 of 1988)
Authoritative Texts (Central Laws) Act, 1973 (Act 50 of 1973)
Babasaheb Bhimrao Ambedkar University Act, 1994 (Act 58 of 1994)
Banaras Hindu University Act, 1915 (Act 16 of 1915)
Bankers Books Evidence Act, 1891 (Act 18 of 1891)
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (Act 5 of 1970)
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 (Act 40 of 1980)
Banking Regulation Act, 1949 (Act 10 of 1949)
Banning of Unregulated Deposit Schemes Act, 2019 (Act 21 of 2019)
Bengal Bonded Warehouse Association Act, 1838 (Act 5 of 1838)
Bengal Embankment Act, 1855 (Act 32 of 1855)
Bengal Ghatwali Land Act, 1859 (Act 5 of 1859)
Bengal Indigo Contracts Act, 1836 (Act 10 of 1836)
Bengal Land Revenue Sales Act, 1859 (Act 11 of 1859)
Bengal, Agra and Assam Civil Courts Act, 1887 (Act 12 of 1887)
Betwa River Board Act, 1976 (Act 63 of 1976)
Bharatiya Nagarik Suraksha Sanhita, 2023 (Act 46 of 2023)
Bharatiya Nyaya Sanhita, 2023 (Act 45 of 2023)
Bharatiya Sakshya Adhiniyam, 2023 (Act 47 of 2023)
Bharatiya Vayuyan Adhiniyam, 2024 (Act 16 of 2024)
Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985 (Act 21 of 1985)
Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968 (Act 24 of 1968)
Bihar and West Bengal (Transfer of Territories) Act, 1956 (Act 40 of 1956)
Bihar Reorganisation Act, 2000 (Act 30 of 2000)
Bihar Value Added Tax Act, 2005 (Act 27 of 2005)
Bilateral Netting of Qualified Financial Contracts Act, 2020 (Act 30 of 2020)
Biological Diversity Act, 2002 (Act 18 of 2003)
Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties) Act, 1980 (Act 67 of 1980)
Births, Deaths and Marriages Registration Act, 1886 (Act 6 of 1886)
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 (Act 22 of 2015)
Boilers Act, 2025 (Act 12 of 2025)
Bombay Civil Courts Act, 1869 (Act 14 of 1869)
Bombay Rent-free Estates Act, 1851 (Act 11 of 1852)
Bombay Reorganisation Act, 1960 (Act 11 of 1960)
Bombay Revenue Jurisdiction Act, 1876 (Act 10 of 1876)
Bonded Labour System (Abolition) Act, 1976 (Act 19 of 1976)
Border Security Force Act, 1968 (Act 47 of 1968)
Brahmaputra Board Act, 1980 (Act 46 of 1980)
British India Corporation Limited (Acquisition of Shares) Act, 1981 (Act 29 of 1981)
Bureau of Indian Standards Act, 2016 (Act 11 of 2016)
Cable Television Networks (Regulation) Act, 1995 (Act 7 of 1995)
Calcutta High Court (Extension of Jurisdiction) Act, 1953 (Act 41 of 1953)
Calcutta High Court (Jurisdictional Limits) Act, 1919 (Act 15 of 1919)
Calcutta Land-Revenue Act, 1856 (Act 18 of 1856)
Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985 (Act 10 of 1985)
Calcutta Port (Pilotage) Act, 1948 (Act 33 of 1948)
Cantonments (Extension of Rent Control Laws) Act, 1957 (Act 46 of 1957)
Cantonments Act, 2006 (Act 41 of 2006)
Cardamom Act, 1965 (Act 42 of 1965)
Carriage by Air Act, 1972 (Act 69 of 1972)
Carriage by Road Act, 2007 (Act 41 of 2007)
Cattle-Trespass Act, 1871 (Act 1 of 1871)
Census Act, 1948 (Act 37 of 1948)
Central Agricultural University Act, 1992 (Act 40 of 1992)
Central Boards of Revenue Act, 1963 (Act 54 of 1963)
Central Educational Institutions (Reservation in Admission) Act, 2006 (Act 5 of 2007)
Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019 (Act 10 of 2019)
Central Excise Act, 1944 (Act 1 of 1944)
Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017 (Act 26 of 2017)
Central Goods and Services Tax Act, 2017 (Act 12 of 2017)
Central Industrial Security Force Act, 1968 (Act 50 of 1968)
Central Laws (Extension to Arunachal Pradesh) Act, 1993 (Act 44 of 1993)
Central Laws (Extension to Jammu and Kashmir) Act, 1968 (Act 25 of 1968)
Central Provinces Court of Wards Act, 1899 (Act 24 of 1899)
Central Reserve Police Force Act, 1949 (Act 66 of 1949)
Central Road and Infrastructure Fund Act, 2000 (Act 54 of 2000)
Central Sales Tax Act, 1956 (Act 74 of 1956)
Central Sanskrit Universities Act, 2020 (Act 5 of 2020)
Central Silk Board Act, 1948 (Act 61 of 1948)
Central Universities Act, 2009 (Act 25 of 2009)
Central Vigilance Commission Act, 2003 (Act 45 of 2003)
Cess and Other Taxes on Minerals (Validation) Act, 1992 (Act 16 of 1992)
Chandigarh (Delegation of Powers) Act, 1987 (Act 2 of 1988)
Chandigarh Disturbed Areas Act, 1983 (Act 33 of 1983)
Charitable and Religious Trusts Act, 1920 (Act 14 of 1920)
Charitable Endowments Act, 1890 (Act 6 of 1890)
Chartered Accountants Act, 1949 (Act 38 of 1949)
Chemical Weapons Convention Act, 2000 (Act 34 of 2000)
Child and Adolescent Labour (Prohibition and Regulation) Act, 1986 (Act 61 of 1986)
Chit Funds Act, 1982 (Act 40 of 1982)
Chutia Nagpur Encumbered Estates Act, 1876 (Act 6 of 1876)
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 (Act 34 of 2003)
Cinematograph Act, 1952 (Act 37 of 1952)
Citizenship Act, 1955 (Act 57 of 1955)
City of Bombay Municipal (Supplementary) Act, 1888 (Act 12 of 1888)
Civil Defence Act, 1968 (Act 27 of 1968)
Civil Liability for Nuclear Damage Act, 2010 (Act 38 of 2010)
Clinical Establishments (Registration and Regulation) Act, 2010 (Act 23 of 2010)
Co-operative Societies Act, 1912 (Act 2 of 1912)
Coal Bearing Areas (Acquisition and Development) Act, 1957 (Act 20 of 1957)
Coal India (Regulation of Transfers and Validation) Act, 2000 (Act 45 of 2000)
Coal Mines (Special Provisions) Act, 2015 (Act 11 of 2015)
Coal Mines Labour Welfare Fund (Repeal) Act, 1986 (Act 27 of 1986)
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 (Act 46 of 1948)
Coast Guard Act, 1978 (Act 30 of 1978)
Coastal Aquaculture Authority Act, 2005 (Act 24 of 2005)
Coconut Development Board Act, 1979 (Act 5 of 1979)
Code of Civil Procedure, 1908 (Act 5 of 1908)
Code of Criminal Procedure, 1973 (Act 2 of 1974)
Code on Social Security, 2020 (Act 36 of 2020)
Code on Wages, 2019 (Act 29 of 2019)
Coffee Act, 1942 (Act 7 of 1942)
Coinage Act, 2011 (Act 11 of 2011)
Coir Industry Act, 1953 (Act 45 of 1953)
Collection of Statistics Act, 2008 (Act 7 of 2009)
Commercial Courts Act, 2015 (Act 4 of 2016)
Commercial Documents Evidence Act, 1939 (Act 30 of 1939)
Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021 (Act 29 of 2021)
Commission of Sati (Prevention ) Act, 1987 (Act 3 of 1988)
Commissions for Protection of Child Rights Act, 2005 (Act 4 of 2006)
Commissions of Inquiry Act, 1952 (Act 60 of 1952)
Companies (Donations to National Funds) Act, 1951 (Act 54 of 1951)
Companies (Profits) Surtax Act, 1964 (Act 7 of 1964)
Companies Act, 2013 (Act 18 of 2013)
Company Secretaries Act, 1980 (Act 56 of 1980)
Compensatory Afforestation Fund Act, 2016 (Act 38 of 2016)
Competition Act, 2002 (Act 12 of 2003)
Comptroller Auditor-General s (Duties, Powers and Conditions of Service) Act, 1971 (Act 56 of 1971)
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (Act 52 of 1974)
Consumer Protection Act, 2019 (Act 35 of 2019)
Contempt of Courts Act, 1971 (Act 70 of 1971)
Contingency Fund of India Act, 1950 (Act 49 of 1950)
Control of National Highways (Land and Traffic) Act, 2002 (Act 13 of 2003)
Copyright Act, 1957 (Act 14 of 1957)
Cost Accountants Act, 1959 (Act 23 of 1959)
Court-Fees Act, 1870 (Act 7 of 1870)
Credit Information Companies (Regulation) Act, 2005 (Act 30 of 2005)
Criminal Procedure (Identification) Act, 2022 (Act 11 of 2022)
Customs Act,1962 (Act 52 of 1962)
Customs Tariff Act, 1975 (Act 51 of 1975)
Cutchi Memons Act, 1938 (Act 10 of 1938)
Dadra and Nagar Haveli Act, 1961 (Act 35 of 1961)
Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019 (Act 44 of 2019)
Dakshina Bharat Hindi Prachar Sabha Act, 1964 (Act 14 of 1964)
Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981 (Act 31 of 1981)
Dam Safety Act, 2021 (Act 41 of 2021)
Damodar Valley Corporation Act, 1948 (Act 14 of 1948)
Dehra Dun Act, 1871 (Act 21 of 1871)
Dekkhan Agriculturists' Relief Act, 1879 (Act 17 of 1879)
Delhi (Urban Areas) Tenants Relief Act, 1961 (Act 30 of 1961)
Delhi and Ajmer-Merwara Land Development Act, 1948 (Act 66 of 1948)
Delhi Apartment Ownership Act, 1986 (Act 58 of 1986)
Delhi Development Act, 1957 (Act 61 of 1957)
Delhi High Court Act, 1966 (Act 26 of 1966)
Delhi Land Holdings (Ceiling) Act, 1960 (Act 24 of 1960)
Delhi Lands (Restrictions on Transfer) Act, 1972 (Act 30 of 1972)
Delhi Motor Vehicles Taxation Act, 1962 (Act 57 of 1962)
Delhi Municipal Corporation Act, 1957 (Act 66 of 1957)
Delhi Police Act, 1978 (Act 34 of 1978)
Delhi Primary Education Act, 1960 (Act 39 of 1960)
delhi rent control act, 1958 (Act 59 of 1958)
Delhi Sales Tax Act, 1975 (Act 43 of 1975)
Delhi School Education Act, 1973 (Act 18 of 1973)
Delhi Sikh Gurdwaras Act, 1971 (Act 82 of 1971)
Delhi Special Police Establishment Act, 1946 (Act 25 of 1946)
Delhi University Act, 1922 (Act 8 of 1922)
Delhi Urban Art Commission Act, 1973 (Act 1 of 1974)
Delimitation Act, 2002 (Act 33 of 2002)
Delivery of Books and Newspapers (Public Libraries) Act, 1954 (Act 27 of 1954)
Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972 (Act 18 of 1972)
Departmentalisation of Union Accounts (Transfer of Personnel) Act, 1976 (Act 59 of 1976)
Deposit Insurance and Credit Guarantee Corporation Act, 1961 (Act 47 of 1961)
Depositories Act, 1996 (Act 22 of 1996)
Designs Act, 2000 (Act 16 of 2000)
Destruction of Records Act, 1917 (Act 5 of 1917)
Destructive Insects and Pests (Amendment and Validation) Act, 1992 (Act 12 of 1992)
Destructive Insects and Pests Act, 1914 (Act 2 of 1914)
Digital Personal Data Protection Act, 2023 (Act 22 of 2023)
Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973 (Act 2 of 1973)
Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 (Act 41 of 1948)
Diplomatic Relations (Vienna Convention) Act, 1972 (Act 43 of 1972)
Direct Tax Vivad se Vishwas Act, 2020 (Act 3 of 2020)
Disaster Management Act, 2005 (Act 53 of 2005)
Dissolution of Muslim Marriages Act, 1939 (Act 8 of 1939)
Disturbed Areas (Special Courts) Act, 1976 (Act 77 of 1976)
Divorce Act, 1869 (Act 4 of 1869)
Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997 (Act 31 of 1997)
Dock Workers (Regulation of Employment) Act, 1948 (Act 9 of 1948)
Dowry Prohibition Act, 1961 (Act 28 of 1961)
Dr. Rajendra Prasad Central Agricultural University Act, 2016 (Act 32 of 2016)
Drugs and Cosmetics Act, 1940 (Act 23 of 1940)
Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954 (Act 21 of 1954)
Durgah khawaja Saheb Act, 1955 (Act 36 of 1955)
Easements (Extending Act 5 of 1882), 1891 (Act 8 of 1891)
East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974 (Act 54 of 1974)
Economic Offences (Inapplicability of Limitation) Act, 1974 (Act 12 of 1974)
Election Laws (Extension to Sikkim) Act, 1976 (Act 10 of 1976)
Electricity Act, 2003 (Act 36 of 2003)
Emblems and Names (Prevention of Improper Use) Act, 1950 (Act 12 of 1950)
Emigration Act, 1983 (Act 31 of 1983)
Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993 (Act 46 of 1993)
Enemy Property Act, 1968 (Act 34 of 1968)
Energy Conservation Act, 2001 (Act 52 of 2001)
English and Foreign Languages University Act, 2006 (Act 7 of 2007)
Environment (Protection) Act, 1986 (Act 29 of 1986)
Epidemic Diseases Act, 1897 (Act 3 of 1897)
Essential Commodities Act, 1955 (Act 10 of 1955)
Essential Services Maintenance (Assam) Act, 1980 (Act 41 of 1980)
Expenditure-tax Act, 1987 (Act 35 of 1987)
Explosive Substances Act, 1908 (Act 6 of 1908)
Explosives Act, 1884 (Act 4 of 1884)
Export (Quality Control and Inspection) Act, 1963 (Act 22 of 1963)
Export-Import Bank of India Act, 1981 (Act 28 of 1981)
Extradition Act, 1962 (Act 34 of 1962)
Factoring Regulation Act, 2011 (Act 12 of 2012)
Family Courts Act, 1984 (Act 66 of 1984)
Faridabad Development Corporation Act, 1956 (Act 90 of 1956)
Farm Laws Repeal Act, 2021 (Act 40 of 2021)
Fatal Accidents Act, 1855 (Act 13 of 1855)
Finance Commission (Miscellaneous Provisions) Act, 1951 (Act 33 of 1951)
Fiscal Responsibility and Budget Management Act, 2003 (Act 39 of 2003)
Food Corporations Act, 1964 (Act 37 of 1964)
Food Safety and Standards Act, 2006 (Act 34 of 2006)
Footwear Design and Development Institute Act, 2017 (Act 20 of 2017)
Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002 (Act 36 of 2002)
Foreign Contribution (Regulation) Act, 2010 (Act 42 of 2010)
Foreign Exchange Management Act, 1999 (Act 42 of 1999)
Foreign Marriage Act, 1969 (Act 33 of 1969)
Foreign Trade (Development and Regulation) Act, 1992 (Act 22 of 1992)
Foreigners Law (Application and Amendment) Act, 1962 (Act 42 of 1962)
Forfeited Deposits Act, 1850 (Act 25 of 1850)
Former Secretary of State Service Officers (Conditions of Service) Act, 1972 (Act 59 of 1972)
Forward Contracts (Regulation) Act, 1952 (Act 74 of 1952)
Fugitive Economic Offenders Act, 2018 (Act 17 of 2018)
General Clauses Act, 1897 (Act 10 of 1897)
General Insurance Business (Nationalisation) Act, 1972 (Act 57 of 1972)
Geneva Conventions Act, 1960 (Act 6 of 1960)
Geographical Indications of Goods (Registration and Protection) Act, 1999 (Act 48 of 1999)
Gift-tax Act, 1958 (Act 18 of 1958)
Goa, Daman and Diu (Administration) Act, 1962 (Act 1 of 1962)
Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965 (Act 30 of 1965)
Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987 (Act 16 of 1987)
Goa, Daman and Diu Reorganisation Act, 1987 (Act 18 of 1987)
Gold Bonds (Immunities and Exemptions) Act, 1993 (Act 25 of 1993)
Goods and Services Tax (Compensation to States) Act, 2017 (Act 15 of 2017)
Government Buildings Act, 1899 (Act 4 of 1899)
Government of National Capital Territory of Delhi Act, 1991 (Act 1 of 1992)
Government of Union Territories Act, 1963 (Act 20 of 1963)
Government Savings Promotion Act, 1873 (Act 5 of 1873)
Government Securities Act, 2006 (Act 38 of 2006)
Governors (Emoluments, Allowances and Privileges) Act, 1982 (Act 43 of 1982)
Gram Nyayalayas Act, 2008 (Act 4 of 2009)
Guardians and Wards Act, 1890 (Act 8 of 1890)
Haj Committee Act, 2002 (Act 35 of 2002)
Handlooms (Reservation of Articles for Production) Act, 1985 (Act 22 of 1985)
Haryana and Punjab Agricultural Universities Act, 1970 (Act 16 of 1970)
Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979 (Act 31 of 1979)
High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981 (Act 26 of 1981)
High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976 (Act 57 of 1976)
High Court Judges Salaries and Conditions of Service Act, 1954 (Act 28 of 1954)
High Courts (Seals) Act, 1950 (Act 7 of 1950)
Himachal Pradesh and Bilaspur (New State) Act, 1954 (Act 32 of 1954)
Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980 (Act 70 of 1980)
Hindi Sahitya Sammelan Act, 1962 (Act 13 of 1962)
Hindu Adoptions and Maintenance Act, 1956 (Act 78 of 1956)
Hindu Disposition of Property Act, 1916 (Act 15 of 1916)
Hindu Gains of Learning Act, 1930 (Act 30 of 1930)
Hindu Marriage Act, 1955 (Act 25 of 1955)
Hindu Minority and Guardianship Act, 1956 (Act 32 of 1956)
Hindu Succession Act, 1956 (Act 30 of 1956)
Hotel-Receipts Tax Act, 1980 (Act 54 of 1980)
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017 (Act 16 of 2017)
Illegal Migrants (Determination by Tribunals) Act, 1983 (Act 39 of 1983)
Immigrants (Expulsion from Assam) Act, 1950 (Act 10 of 1950)
Immigration and Foreigners Act, 2025 (Act 13 of 2025)
Immoral Traffic (Prevention) Act, 1956 (Act 104 of 1956)
Inchek Tyres Limited and National Rubber Manufacturers Limited (Nationalisation) Act, 1984 (Act 17 of 1984)
Indecent Representation of Women (Prohibition) Act, 1986 (Act 60 of 1986)
India International Arbitration Centre Act, 2019 (Act 17 of 2019)
Indian Antarctic Act, 2022 (Act 13 of 2022)
Indian Christian Marriage Act, 1872 (Act 15 of 1872)
Indian Contract Act, 1872 (Act 9 of 1872)
Indian Council of World Affairs Act, 2001 (Act 29 of 2001)
Indian Easements Act, 1882 (Act 5 of 1882)
Indian Forest Act, 1927 (Act 16 of 1927)
Indian Institute of Management Act, 2017 (Act 33 of 2017)
Indian Institute of Petroleum and Energy Act, 2017 (Act 3 of 2018)
Indian Institutes of Information Technology (Public-private Partnership) Act, 2017 (Act 23 of 2017)
Indian Institutes of Information Technology Act, 2014 (Act 30 of 2014)
Indian Maritime University Act, 2008 (Act 22 of 2008)
Indian Museum Act, 1910 (Act 10 of 1910)
Indian Naval Armament Act, 1923 (Act 7 of 1923)
Indian Nursing Council Act, 1947 (Act 48 of 1947)
Indian Partnership Act, 1932 (Act 9 of 1932)
Indian Penal Code, 1860 (Act 45 of 1860)
Indian Red Cross Society Act, 1920 (Act 15 of 1920)
Indian Reserve Forces Act, 1888 (Act 4 of 1888)
Indian Soldiers (Litigation) Act, 1925 (Act 4 of 1925)
Indian Stamp Act, 1899 (Act 2 of 1899)
Indian Statistical Institute Act, 1959 (Act 57 of 1959)
Indian Succession Act, 1925 (Act 39 of 1925)
Indian Telegraph Act, 1885 (Act 13 of 1885)
Indian Tolls (Army and Air Force) Act, 1901 (Act 2 of 1901)
Indian Tolls Act, 1851 (Act 8 of 1851)
Indian Tolls Act, 1864 (Act 15 of 1864)
Indian Treasure-trove Act, 1878 (Act 6 of 1878)
Indian Trust Act, 1882 (Act 2 of 1882)
Indian Veterinary Council Act, 1984 (Act 52 of 1984)
Indian Wireless Telegraphy Act, 1933 (Act 17 of 1933)
Indira Gandhi National Open University Act, 1985 (Act 50 of 1985)
Indira Gandhi National Tribal University Act, 2007 (Act 52 of 2007)
Indo-Tibetan Border Police Force Act, 1992 (Act 35 of 1992)
Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003 (Act 53 of 2003)
Industrial Disputes (Banking and Insurance Companies) Act, 1949 (Act 54 of 1949)
Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993 (Act 23 of 1993)
Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997 (Act 7 of 1997)
Industrial Relations Code, 2020 (Act 35 of 2020)
Industries (Development and Regulation) Act, 1951 (Act 65 of 1951)
Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992 (Act 41 of 1992)
Inflammable Substances Act, 1952 (Act 20 of 1952)
Information Technology Act, 2000 (Act 21 of 2000)
Inland Vessels Act, 2021 (Act 24 of 2021)
Inland Waterways Authority of India Act, 1985 (Act 82 of 1985)
Insecticides Act, 1968 (Act 46 of 1968)
Insolvency and Bankruptcy Code, 2016 (Act 31 of 2016)
Institute of Teaching and Research in Ayurveda Act, 2020 (Act 16 of 2020)
Institutes of Technology Act, 1961 (Act 59 of 1961)
Insurance Act, 1938 (Act 4 of 1938)
Insurance Regulatory and Development Authority Act, 1999 (Act 41 of 1999)
Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017 (Act 27 of 2017)
Integrated Goods and Services Tax Act, 2017 (Act 13 of 2017)
Intelligence Organisations (Restriction of Rights) Act, 1985 (Act 58 of 1985)
Inter-State Corporations Act, 1957 (Act 38 of 1957)
Inter-State River Water Disputes Act, 1956 (Act 33 of 1956)
Interest Act, 1978 (Act 14 of 1978)
Interest-tax Act, 1974 (Act 45 of 1974)
International Development Association (Status, Immunities and Privileges) Act, 1960 (Act 32 of 1960)
International Finance Corporation (Status, Immunities and Privileges) Act, 1958 (Act 42 of 1958)
International Financial Services Centres Authority Act, 2019 (Act 50 of 2019)
International Monetary Fund and Bank Act, 1945 (Act 47 of 1945)
Jallianwala Bagh National Memorial Act, 1951 (Act 25 of 1951)
Jamia Millia Islamia Act, 1988 (Act 58 of 1988)
Jammu and Kashmir (Extension of Laws) Act, 1956 (Act 62 of 1956)
Jammu and Kashmir Official Languages Act, 2020 (Act 23 of 2020)
Jammu and Kashmir Reorganisation Act, 2019 (Act 34 of 2019)
Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (3 of 1968) (Act 3 of 1968)
Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008 (Act 19 of 2008)
Jawaharlal Nehru University Act, 1966 (Act 53 of 1966)
Judges (Inquiry) Act, 1968 (Act 51 of 1968)
Judges (Protection) Act, 1985 (Act 59 of 1985)
Jute Companies (Nationalisation) Act, 1980 (Act 62 of 1980)
Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987 (Act 10 of 1987)
Juvenile Justice (Care and Protection of Children) Act, 2015 (Act 2 of 2016)
Kalakshetra Foundation Act, 1993 (Act 6 of 1994)
Kazis Act, 1880 (Act 12 of 1880)
Khaddar (Protection of Name) Act, 1950 (Act 78 of 1950)
Khadi and Village Industries Commission Act, 1956 (Act 61 of 1956)
Khuda Bakhsh Oriental Public Library Act, 1969 (Act 43 of 1969)
Labour Laws (Simplification of Procedure for Furnishing Returns and Maintaining Registers by certain Establishments) Act, 1988 (Act 51 of 1988)
Lady Hardinge Medical College and Hospital (Acquisition and Miscellaneous Provisions) Act, 1977 (Act 34 of 1977)
Lalit Kala Akadami (Taking Over of Management) Act, 1997 (Act 17 of 1997)
Land Improvement Loans Act, 1883 (Act 19 of 1883)
Land Ports Authority of India Act, 2010 (Act 31 of 2010)
Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Act, 1998 (Act 5 of 1999)
Legal Metrology Act, 2009 (Act 1 of 2010)
Legal Practitioners Act, 1879 (Act 18 of 1879)
Legal Representatives Suits Act, 1855 (Act 12 of 1855)
Legal Services Authorities Act, 1987 (Act 39 of 1987)
Legal Tender (Inscribed Notes) Act, 1964 (Act 28 of 1964)
Legislative Assembly of Nagaland (Change in Representation) Act, 1968 (Act 61 of 1968)
Life Insurance Corporation (Modification of Settlements) Act, 1976 (Act 72 of 1976)
Life Insurance Corporation Act, 1956 (Act 31 of 1956)
Limitation Act, 1963 (Act 36 of 1963)
Limited Liability Partnership Act, 2008 (Act 6 of 2009)
Live-stock Importation Act, 1898 (Act 9 of 1898)
Local Authorities Loans Act, 1914 (Act 9 of 1914)
Lok Sahayak Sena Act, 1956 (Act 53 of 1956)
Lokpal and Lokayuktas Act, 2013 (Act 1 of 2014)
Lotteries (Regulation) Act, 1998 (Act 17 of 1998)
Lushai Hills District (Change of Name) Act, 1954 (Act 18 of 1954)
Madhya Pradesh Reorganisation Act, 2000 (Act 28 of 2000)
Madras City Civil Court Act, 1892 (Act 7 of 1892)
Madras City Land Revenue Act, 1851 (Act 12 of 1851)
Madras Civil Courts Act, 1873 (Act 3 of 1873)
Madras Rent and Revenue Sales Act, 1839 (Act 7 of 1839)
Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996 (Act 3 of 1997)
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 (Act 56 of 2007)
Maintenance Orders Enforcement Act, 1921 (Act 18 of 1921)
Major Port Authorities Act, 2021 (Act 1 of 2021)
Majority Act, 1875 (Act 9 of 1875)
Mangrol and Manavadar (Administration of Property) Act, 1949 (Act 2 of 1949)
Manipur (Courts) Act, 1955 (Act 56 of 1955)
Manipur (Hill Areas) District Councils Act, 1971 (Act 76 of 1971)
Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (Act 55 of 1962)
Manipur (Village Authorities in Hill Areas) Act, 1956 (Act 80 of 1956)
Manipur Land Revenue and Land Reforms Act, 1960 (Act 33 of 1960)
Manipur Municipalities Act, 1994 (Act 43 of 1994)
Manipur Panchayati Raj Act, 1994 (Act 26 of 1994)
Manipur University Act, 2005 (Act 54 of 2005)
Manoeuvres, Field Firing and Artillery Practice Act, 1938 (Act 5 of 1938)
Marine Aids to Navigation Act, 2021 (Act 20 of 2021)
Marine Insurance Act, 1963 (Act 11 of 1963)
Marine Products Export Development Authority Act, 1972 (Act 13 of 1972)
Maritime Anti-Piracy Act, 2022 (Act 3 of 2023)
Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981 (Act 42 of 1981)
Marking of Heavy Packages Act, 1951 (Act 39 of 1951)
Married Womens Property Act, 1874 (Act 3 of 1874)
Maulana Azad National Urdu University Act, 1996 (Act 2 of 1997)
Mediation Act, 2023 (Act 32 of 2023)
Medical Termination of Pregnancy Act, 1971 (Act 34 of 1971)
Mental Healthcare Act, 2017 (Act 10 of 2017)
Metro Railways (Construction of Works) Act, 1978 (Act 33 of 1978)
Metro Railways (Operation and Maintenance) Act, 2002 (Act 60 of 2002)
Micro, Small and Medium Enterprises Development Act, 2006 (Act 27 of 2006)
Mines and Minerals (Development and Regulation) Act, 1957 (Act 67 of 1957)
Mizoram University Act, 2000 (Act 8 of 2000)
Moorshedabad Act, 1891 (Act 15 of 1891)
Motor Vehicles Act, 1988 (Act 59 of 1988)
Multi-State Co-operative Societies Act, 2002 (Act 39 of 2002)
Multimodal Transportation of Goods Act, 1993 (Act 28 of 1993)
Murshidabad Estate Administration Act, 1933 (Act 23 of 1933)
Muslim Personal Law (Shariat) Application Act, 1937 (Act 26 of 1937)
Muslim Women (Protection of Rights on Divorce) Act, 1986 (Act 25 of 1986)
Muslim Women (Protection of Rights on Marriage) Act, 2019 (Act 20 of 2019)
Naga Hills-Tuensang Area Act, 1957 (Act 42 of 1957)
Nagaland University Act, 1989 (Act 35 of 1989)
Nalanda University Act, 2010 (Act 39 of 2010)
Narcotic Drugs and Psychotropic Substances Act, 1985 (Act 61 of 1985)
National Bank for Agriculture and Rural Development Act, 1981 (Act 61 of 1981)
National Bank for Financing Infrastructure and Development Act, 2021 (Act 17 of 2021)
National Cadet Corps Act, 1948 (Act 31 of 1948)
National Capital Region Planning Board Act, 1985 (Act 2 of 1985)
National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019 (Act 45 of 2019)
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011 (Act 20 of 2011)
National Co-operative Development Corporation Act, 1962 (Act 26 of 1962)
National Commission for Allied and Healthcare Professions Act, 2021 (Act 14 of 2021)
National Commission for Backward Classes (Repeal) Act, 2018 (Act 24 of 2018)
National Commission for Homoeopathy Act, 2020 (Act 15 of 2020)
National Commission for Indian System of Medicine Act, 2020 (Act 14 of 2020)
National Commission for Minorities Act, 1992 (Act 19 of 1992)
National Commission for Minority Educational Institutes Act, 2004 (Act 2 of 2005)
National Commission for Safai Karamcharis Act, 1993 (Act 64 of 1993)
National Commission for Women Act, 1990 (Act 20 of 1990)
National Company Limited (Acquisition and Transfer of Undertakings) Act, 1980 (Act 42 of 1980)
National Council for Teacher Education Act, 1993 (Act 73 of 1993)
National Dairy Development Board Act, 1987 (Act 37 of 1987)
National Dental Commission Act, 2023 (Act 21 of 2023)
National Food Security Act, 2013 (Act 20 of 2013)
National Forensic Sciences University Act, 2020 (Act 32 of 2020)
National Green Tribunal Act, 2010 (Act 19 of 2010)
National Highways Act, 1956 (Act 48 of 1956)
National Highways Authority of India Act, 1988 (Act 68 of 1988)
National Housing Bank Act, 1987 (Act 53 of 1987)
National Institute of Fashion Technology Act, 2006 (Act 28 of 2006)
National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012 (Act 38 of 2012)
National Institute of Pharmaceutical Education and Research Act, 1998 (Act 13 of 1998)
National Institutes of Design Act, 2014 (Act 18 of 2014)
National Institutes of Food Technology, Entrepreneurship and Management Act, 2021 (Act 19 of 2021)
National Institutes of Technology, Science Education and Research Act, 2007 (Act 29 of 2007)
National Investigation Agency Act, 2008 (Act 34 of 2008)
National Judicial Appointments Commission Act, 2014 (Act 40 of 2014)
National Jute Board Act, 2008 (Act 12 of 2009)
National Medical Commission Act, 2019 (Act 30 of 2019)
National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007 (Act 23 of 2007)
National Security Act, 1980 (Act 65 of 1980)
National Security Guard Act, 1986 (Act 47 of 1986)
National Service Act, 1972 (Act 28 of 1972)
National Sports University Act, 2018 (Act 25 of 2018)
National Tax Tribunal Act, 2005 (Act 49 of 2005)
National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 (Act 44 of 1999)
National Waterways Act, 2016 (Act 17 of 2016)
Naval and Aircraft Prize Act, 1971 (Act 59 of 1971)
Navy Act, 1957 (Act 62 of 1957)
Negotiable Instruments Act, 1881 (Act 26 of 1881)
New Delhi Municipal Council Act, 1994 (Act 44 of 1994)
North-Eastern Areas (Reorganisation) Act, 1971 (Act 81 of 1971)
North-Eastern Council Act, 1971 (Act 84 of 1971)
North-Eastern Hill University Act, 1973 (Act 24 of 1973)
North-western Provinces and Oudh Act, 1890 (Act 20 of 1890)
Northern India Canal and Drainage Act, 1873 (Act 8 of 1873)
Northern Indian Ferries Act, 1878 (Act 17 of 1878)
Notaries Act, 1952 (Act 53 of 1952)
Oaths Act, 1969 (Act 44 of 1969)
Occupational Safety, Health and Working Conditions Code, 2020 (Act 37 of 2020)
Official Languages Act, 1963 (Act 19 of 1963)
Official Secrets Act, 1923 (Act 19 of 1923)
Official Trusteers Act, 1913 (Act 2 of 1913)
Offshore Areas Mineral (Development and Regulation) Act, 2002 (Act 17 of 2003)
Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993 (Act 65 of 1993)
Oil Industry (Development) Act, 1974 (Act 47 of 1974)
Oilfields (Regulation and Development) Act, 1948 (Act 53 of 1948)
Orissa (Alteration of Name) Act, 2011 (Act 15 of 2011)
Orissa Weights and Measures (Delhi Repeal) Act, 1958 (Act 57 of 1958)
Orphanages and other Charitable Homes (Supervision and Control) Act, 1960 (Act 10 of 1960)
Oudh Laws Act, 1876 (Act 18 of 1876)
parel investments and trading private limited and domestic gas private limited (taking over of management) repeal act, 2005 (Act 14 of 2005)
Parliament (Prevention of Disqualification) Act, 1959 (Act 10 of 1959)
Parliamentary Proceedings (Protection of Publication) Act, 1977 (Act 15 of 1977)
Parsi Marriage and Divorce Act, 1936 (Act 3 of 1936)
Partition Act, 1893 (Act 4 of 1893)
Passports Act, 1967 (Act 15 of 1967)
Patents Act, 1970 (Act 39 of 1970)
Payment and Settlement Systems Act, 2007 (Act 51 of 2007)
Pension Fund Regulatory and Development Authority Act, 2013 (Act 23 of 2013)
Pensions Act, 1871 (Act 23 of 1871)
Petroleum Act, 1934 (Act 30 of 1934)
Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 (Act 50 of 1962)
Petroleum and Natural Gas Regulatory Board Act, 2006 (Act 19 of 2006)
Pharmacy Act, 1948 (Act 8 of 1948)
Places of Worship (Special Provisions) Act, 1991 (Act 42 of 1991)
Poisons Act, 1919 (Act 12 of 1919)
Police Act, 1861 (Act 5 of 1861)
Police Act, 1949 (Act 64 of 1949)
Police-Forces (Restriction of Rights) Act, 1966 (Act 33 of 1966)
Pondicherry (Administration) Act, 1962 (Act 49 of 1962)
Pondicherry (Alteration of Name) Act, 2006 (Act 44 of 2006)
Pondicherry (Extension of Laws) Act, 1968 (Act 26 of 1968)
Pondicherry University Act, 1985 (Act 53 of 1985)
Post Office Cash Certificates Act, 1917 (Act 18 of 1917)
Post-Graduate Institute of Medical Education and Research, Chandigarh, Act 1966 (Act 51 of 1966)
Powers-of Attorney Act, 1882 (Act 7 of 1882)
Prasar Bharati (Broadcasting Corporation of India) Act, 1990 (Act 25 of 1990)
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 (Act 57 of 1994)
Preference Shares (Regulation of Dividends) Act, 1960 (Act 63 of 1960)
Presidency Small Cause Courts Act, 1882 (Act 15 of 1882)
Presidency-Towns Insolvency Act, 1909 (Act 3 of 1909)
President (Discharge of Functions) Act, 1969 (Act 16 of 1969)
Presidential and Vice-Presidential Elections Act, 1952 (Act 31 of 1952)
Presidents Emoluments and Pension Act, 1951 (Act 30 of 1951)
Press Council Act, 1978 (Act 37 of 1978)
Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 (Act 27 of 2009)
Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980 (Act 7 of 1980)
Prevention of Corruption Act, 1988 (Act 49 of 1988)
Prevention of Cruelty to Animals Act, 1960 (Act 59 of 1960)
Prevention of Damage to Public Property Act, 1984 (Act 3 of 1984)
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 (Act 46 of 1988)
Prevention of Insults to National Honour Act, 1971 (Act 69 of 1971)
Prevention of Money-Laundering Act, 2002 (Act 15 of 2003)
Prevention of Terrorism (Repeal) Act, 2004 (Act 26 of 2004)
Prisoners (Attendance in Courts) Act, 1955 (Act 32 of 1955)
Prisoners Act, 1900 (Act 3 of 1900)
Prisons Act, 1894 (Act 9 of 1894)
Private Security Agencies (Regulation) Act, 2005 (Act 29 of 2005)
Prize Chits and Money Circulation Schemes (Banning) Act, 1978 (Act 43 of 1978)
Prize Competitions Act, 1955 (Act 42 of 1955)
Probation of Offenders Act, 1958 (Act 20 of 1958)
Prohibition of Benami Property Transactions Act, 1988 (Act 45 of 1988)
Prohibition of Child Marriage Act, 2006 (Act 6 of 2007)
Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019 (Act 42 of 2019)
Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 (Act 25 of 2013)
Protection of Children from Sexual Offences Act, 2012 (Act 32 of 2012)
Protection of Civil Rights Act, 1955 (Act 22 of 1955)
Protection of Human Rights Act, 1993 (Act 10 of 1994)
Protection of Interests in Aircraft Objects Act, 2025 (Act 17 of 2025)
Protection of Plant Varieties and Farmers Rights Act, 2001 (Act 53 of 2001)
Protection of Women from Domestic Violence Act, 2005 (Act 43 of 2005)
Provident Funds Act, 1925 (Act 19 of 1925)
Provincial Insolvency Act, 1920 (Act 5 of 1920)
Provincial Small Cause Courts Act, 1887 (Act 9 of 1887)
Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996 (Act 40 of 1996)
Public Debt Act, 1944 (Act 18 of 1944)
Public Employment (Requirement as to Residence) Act, 1957 (Act 44 of 1957)
Public Examinations (Prevention of Unfair Means) Act, 2024 (Act 1 of 2024)
Public Financial Institutions (Obligation as to Fidelity and Secrecy) Act, 1983 (Act 48 of 1983)
Public Gambling Act, 1867 (Act 3 of 1867)
Public Liability Insurance Act, 1991 (Act 6 of 1991)
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 (Act 40 of 1971)
Public Records Act, 1993 (Act 69 of 1993)
Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 (Act 16 of 1978)
Punjab District Boards Act, 1883 (Act 20 of 1883)
Punjab Disturbed Areas Act, 1983 (Act 32 of 1983)
Punjab Land-Revenue Act, 1887 (Act 17 of 1887)
Punjab Laws Act, 1872 (Act 4 of 1872)
Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994 (Act 45 of 1994)
Punjab Reorganisation Act, 1966 (Act 31 of 1966)
Punjab Tenancy Act, 1887 (Act 16 of 1887)
Railway Claims Tribunal Act, 1987 (Act 54 of 1987)
Railway Property (Unlawful Possession) Act, 1966 (Act 29 of 1966)
Railway Protection Force Act, 1957 (Act 23 of 1957)
Railways (Employment of Members of the Armed Forces) Act, 1965 (Act 40 of 1965)
Railways Act, 1989 (Act 24 of 1989)
Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959 (Act 47 of 1959)
Rajghat Samadhi Act, 1951 (Act 41 of 1951)
Rajiv Gandhi Institute of Petroleum Technology Act, 2007 (Act 54 of 2007)
Rajiv Gandhi National Aviation University Act, 2013 (Act 26 of 2013)
Rajiv Gandhi National Institute of Youth Development Act, 2012 (Act 35 of 2012)
Rajiv Gandhi University Act, 2006 (Act 8 of 2007)
Rampur Raza Library Act, 1975 (Act 22 of 1975)
Rashtriya Raksha University Act, 2020 (Act 31 of 2020)
Real Estate (Regulation and Development) Act, 2016 (Act 16 of 2016)
Reciprocity Act, 1943 (Act 9 of 1943)
Recovery Of Debts And Bankruptcy Act, 1993 (Act 51 of 1993)
Recycling of Ships Act, 2019 (Act 49 of 2019)
Regional Centre for Biotechnology Act, 2016 (Act 36 of 2016)
Regional Rural Banks Act, 1976 (Act 21 of 1976)
Registration Act, 1908 (Act 16 of 1908)
Registration of Births and Deaths Act, 1969 (Act 18 of 1969)
Rehabilitation Council of India Act, 1992 (Act 34 of 1992)
Rehabilitation Finance Administration Act, 1948 (Act 12 of 1948)
Religious endowments act, 1863 (Act 20 of 1863)
Religious Institutions (Prevention of Misuse) Act, 1988 (Act 41 of 1988)
Religious Societies Act, 1880 (Act 1 of 1880)
Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991 (Act 41 of 1991)
Rent Recovery Act, 1853 (Act 6 of 1853)
Repatriation of Prisoners Act, 2003 (Act 49 of 2003)
Repealing and Amending (Second) Act, 2015 (Act 19 of 2015)
Repealing and Amending (Second) Act, 2017 (Act 4 of 2018)
Repealing and Amending Act, 2015 (Act 17 of 2015)
Repealing and Amending Act, 2016 (Act 23 of 2016)
Repealing and Amending Act, 2017 (Act 2 of 2018)
Repealing and Amending Act, 2019 (Act 31 of 2019)
Representation of the People Act, 1950 (Act 43 of 1950)
Representation of the People Act, 1951 (Act 43 of 1951)
Requisitioning and Acquisition of Immovable Property Act, 1952 (Act 30 of 1952)
Reserve and Auxiliary Air Forces Act, 1952 (Act 62 of 1952)
Reserve Bank (Transfer to Public Ownership) Act, 1948 (Act 62 of 1948)
Reserve Bank of India Act, 1934 (Act 2 of 1934)
Revenue Recovery Act, 1890 (Act 1 of 1890)
Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972 (Act 78 of 1972)
Right of Children to Free and Compulsory Education Act, 2009 (Act 35 of 2009)
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 (Act 30 of 2013)
Right to Information Act, 2005 (Act 22 of 2005)
Rights of Persons with Disabilities Act, 2016 (Act 49 of 2016)
River Boards Act, 1956 (Act 49 of 1956)
Road Transport Corporations Act, 1950 (Act 64 of 1950)
Rubber Act, 1947 (Act 24 of 1947)
SAARC Convention (Suppression of Terrorism) Act, 1993 (Act 36 of 1993)
Salar Jung Museum Act, 1961 (Act 26 of 1961)
Salaries and Allowances of Ministers Act, 1952 (Act 58 of 1952)
Salaries and Allowances of Officers of Parliament Act, 1953 (Act 20 of 1953)
Salary and Allowances of Leaders of Opposition in Parliament Act, 1977 (Act 33 of 1977)
Salary, Allowances and Pension of Members of Parliament Act, 1954 (Act 30 of 1954)
Sale of Goods Act, 1930 (Act 3 of 1930)
Sarais' Act, 1867 (Act 22 of 1867)
Sashastra Seema Bal Act, 2007 (Act 53 of 2007)
Scheduled Areas (Assimilation of Laws) Act, 1951 (Act 37 of 1951)
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 (Act 33 of 1989)
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 (Act 2 of 2007)
School of Planning and Architecture Act, 2014 (Act 37 of 2014)
Seamens Provident Fund Act, 1966 (Act 4 of 1966)
Seaward Artillery Practice Act, 1949 (Act 8 of 1949)
Securities and Exchange Board of India Act, 1992 (Act 15 of 1992)
Securities Contracts (Regulation) Act, 1956 (Act 42 of 1956)
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (Act 54 of 2002)
Seeds Act, 1966 (Act 54 of 1966)
Semiconductor Integrated Circuits Layout-Design Act, 2000 (Act 37 of 2000)
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 (Act 14 of 2013)
Shillong (Rifle Range and Umlong) Cantonments Assimilation of Laws Act, 1954 (Act 31 of 1954)
Shore Nuisances (Bombay and Kotaba) Act, 1853 (Act 11 of 1853)
Sick Industrial Companies (Special Provisions) Repeal Act, 2003 (Act 1 of 2004)
Sick Textile Undertakings (Nationalisation) Act, 1974 (Act 57 of 1974)
Sikh Gurdwaras (Supplementary) Act, 1925 (Act 24 of 1925)
Sikkim University Act, 2006 (Act 10 of 2007)
Sir Jamsetjee Jejeebhoy Baronetcy Act, 1915 (Act 10 of 1915)
Slum Areas (Improvement and Clearance) Act, 1956 (Act 96 of 1956)
Small Industries Development Bank of India Act, 1989 (Act 39 of 1989)
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (Act 13 of 1976)
Societies Registration Act, 1860 (Act 21 of 1860)
South Asian University Act, 2008 (Act 8 of 2009)
Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 (Act 27 of 1992)
Special Criminal Courts (Jurisdiction) Act, 1950 (Act 18 of 1950)
Special Economic Zones Act, 2005 (Act 28 of 2005)
Special Marriage Act, 1954 (Act 43 of 1954)
Special Protection Group Act, 1988 (Act 34 of 1988)
Specific Relief Act, 1963 (Act 47 of 1963)
Specified Bank Notes (Cessation of Liabilities) Act, 2017 (Act 2 of 2017)
Spices Board Act, 1986 (Act 10 of 1986)
Sports Broadcasting Signals (Mandatory Sharing with PrasarBharati) Act, 2007 (Act 11 of 2007)
Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980 (Act 52 of 1980)
Stage-Carriages Act, 1861 (Act 16 of 1861)
State Armed Police Forces (Extension of Laws) Act, 1952 (Act 63 of 1952)
State Bank of India Act, 1955 (Act 23 of 1955)
State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982 (Act 62 of 1982)
State Emblem of India (Prohibition of Improper Use) Act, 2005 (Act 50 of 2005)
State Financial Corporations Act, 1951 (Act 63 of 1951)
State of Arunachal Pradesh Act, 1986 (Act 69 of 1986)
State of Himachal Pradesh Act, 1970 (Act 53 of 1970)
State of Mizoram Act, 1986 (Act 34 of 1986)
State of Nagaland Act, 1962 (Act 27 of 1962)
State-Associated Banks (Miscellaneous Provisions) Act, 1962 (Act 56 of 1962)
States Reorganisation Act, 1956 (Act 37 of 1956)
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (Act 7 of 2014)
Sugar Development Fund Act, 1982 (Act 4 of 1982)
Sugar Export Promotion Act, 1958 (Act 30 of 1958)
Suits Valuation Act, 1887 (Act 7 of 1887)
Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982 (Act 66 of 1982)
Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002 (Act 69 of 2002)
Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 (Act 28 of 1970)
Supreme Court (Number of Judges) Act, 1956 (Act 55 of 1956)
Supreme Court Judges (Salaries and Conditions of Service) Act, 1958 (Act 41 of 1958)
Surrogacy (Regulation) Act, 2021 (Act 47 of 2021)
Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986 (Act 30 of 1986)
Tamil Nadu Legislative Council Act, 2010 (Act 16 of 2010)
Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 (Act 11 of 1964)
Tea Act, 1953 (Act 29 of 1953)
Technology Development Board Act, 1995 (Act 44 of 1995)
Telecom Regulatory Authority of India Act, 1997 (Act 24 of 1997)
Telecommunications Act, 2023 (Act 44 of 2023)
Territorial Army Act, 1948 (Act 56 of 1948)
Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976 (Act 80 of 1976)
Terrorist Affected Areas (Special Courts) Act, 1984 (Act 61 of 1984)
Textile Undertakings (Nationalisation) Act, 1995 (Act 39 of 1995)
Textiles Committee Act, 1963 (Act 41 of 1963)
Tezpur University Act, 1993 (Act 45 of 1993)
Tobacco Board Act, 1975 (Act 4 of 1975)
Tokyo Convention Act, 1975 (Act 20 of 1975)
Trade Marks Act, 1999 (Act 47 of 1999)
Transfer of Prisoners Act, 1950 (Act 29 of 1950)
Transfer of Property Act, 1882 (Act 4 of 1882)
Transgender Persons (Protection of Rights) Act, 2019 (Act 40 of 2019)
Transplantation of Human Organs and Tissues Act, 1994 (Act 42 of 1994)
Tribunals Reforms Act, 2021 (Act 33 of 2021)
Tripura Land Revenue and Land Reforms Act, 1960 (Act 43 of 1960)
Tripura University Act, 2006 (Act 9 of 2007)
Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007 (Act 50 of 2007)
Unified Waqf Management, Empowerment, Efficiency and Development Act, 1995 (Act 43 of 1995)
Union Duties of Excise (Distribution) Act, 1979 (Act 24 of 1979)
Union Territories (Direct Election to the House of the People) Act, 1965 (Act 49 of 1965)
Union Territories (Laws) Act, 1950 (Act 30 of 1950)
Union Territories (Separation of Judicial and Executive Functions) Act, 1969 (Act 19 of 1969)
Union Territories (Stamp and Court-fees Laws) Act, 1961 (Act 33 of 1961)
Union Territory Goods and Services Tax Act, 2017 (Act 14 of 2017)
Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002 (Act 58 of 2002)
United Nations (Privileges and Immunities) Act, 1947 (Act 46 of 1947)
United Nations (Security Council) Act, 1947 (Act 43 of 1947)
University Grants Commission Act, 1956 (Act 3 of 1956)
University of Allahabad Act, 2005 (Act 26 of 2005)
University of Hyderabad Act, 1974 (Act 39 of 1974)
Unlawful Activities (Prevention) Act, 1967 (Act 37 of 1967)
Urban Land (Ceiling and Regulation) Repeal Act, 1999 (Act 15 of 1999)
Usurious Loans Act, 1918 (Act 10 of 1918)
Uttar Pradesh Reorganisation Act, 2000 (Act 29 of 2000)
Uttaranchal (Alteration of Name) Act, 2006 (Act 52 of 2006)
Van (Sanrakshan Evam Samvardhan) Adhiniyam, 1980 (Act 69 of 1980)
Vice-President s Pension Act, 1997 (Act 30 of 1997)
Victoria Memorial Act, 1903 (Act 10 of 1903)
Visva-Bharati Act, 1951 (Act 29 of 1951)
Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961 (Act 46 of 1961)
Warehousing (Development and Regulation) Act, 2007 (Act 37 of 2007)
Warehousing Corporations (Supplementary) Act, 1965 (Act 20 of 1965)
Warehousing Corporations Act, 1962 (Act 58 of 1962)
Water (Prevention and Control of Pollution) Act, 1974 (Act 6 of 1974)
Wealth-tax Act, 1957 (Act 27 of 1957)
Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005 (Act 21 of 2005)
West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949 (Act 20 of 1949)
White Phosphorus Matches Prohibition Act, 1913 (Act 5 of 1913)
Wild Life (Protection) Act, 1972 (Act 53 of 1972)
Women’s and Children’s Institutions (Licensing) Act, 1956 (Act 105 of 1956)
Works of Defence Act, 1903 (Act 7 of 1903)