State-Associated Banks (Miscellaneous Provisions) Act, 1962

राज्य-सहयुक्त बैंक (प्रकीर्ण उपबन्ध) अधिनियम, 1962

An Act further to amend the State Bank of India Act, 1955, the State Bank of India (Subsidiary Banks) Act, 1959, and the Bankers Books Evidence Act, 1891, and to provide for the winding up of certain minor State-associated banks and for matters connected therewith.

Act number

Act 56 of 1962

Year

1962

Enacted on

14-12-1962

In force from

01-01-1963

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

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Official source: India Code