Indian Antarctic Act, 2022
भारतीय अंटार्कटिक अधिनियम, 2022
An Act to provide for the national measures for protecting the Antarctic environment and dependent and associated ecosystems and to give effect to the Antarctic Treaty, the Convention on the Conservation of Antarctic Marine Living Resources and to the Protocol on Environmental Protection to the Antarctic Treaty and for matters connected therewith or incidental thereto.
- Act number
- Act 13 of 2022
- Year
- 2022
- Enacted on
- 06-08-2022
- In force from
- 07-08-2023
- Jurisdiction
- Central Act (India)
- Subjects
- Environment Forests And Wildlife
Read the full text of Indian Antarctic Act, 2022 section by section on LawLens.
Official source: India Code