Family Courts Act, 1984

कुटुम्ब न्यायालय अधिनियम, 1984

An Act to provide for the establishment of Family Courts with a view to promote conciliation in, and secure speedy settlement of, disputes relating to marriage and family affairs and for matters connected therewith.

Act number

Act 66 of 1984

Year

1984

Enacted on

14-09-1984

In force from

19-11-1986, 19-11-1986, 02-10-1986, 19-11-1986, 01-12-1986, 25-05-1987, 01-05-1989, 21-10-1989, 16-04-1990, 01-05-1987, 01-11-1991, 02-10-1991, 10-12-1991, 03-02-1992, 02-11-1992, 15-02-1995, 01-01-2000, 10-10-2003

Jurisdiction

Central Act (India)

Subjects

Family And Personal Law, Judiciary And Legal Profession

Read the full text of Family Courts Act, 1984 section by section on LawLens.

Official source: India Code