Advocates Act, 1961
अधिवक्ता अधिनियम, 1961
An Act to amend and consolidate the law relating to the legal practitioners and to provide for the constitution of Bar Councils and an All-India Bar.
- Act number
- Act 25 of 1961
- Year
- 1961
- Enacted on
- 19-05-1961
- In force from
- 16-08-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Advocates Act, 1961 section by section on LawLens.
Official source: India Code