Surrogacy (Regulation) Act, 2021
सरोगेसी (विनियमन) अधिनियम, 2021
An Act to constitute National Assisted Reproductive Technology and Surrogacy Board, State Assisted Reproductive Technology and Surrogacy Boards and appointment of appropriate authorities for regulation of the practice and process of surrogacy and for matters connected therewith or incidental thereto.
- Act number
- Act 47 of 2021
- Year
- 2021
- Enacted on
- 25-12-2021
- In force from
- 25-01-2022
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine, Women And Children
Read the full text of Surrogacy (Regulation) Act, 2021 section by section on LawLens.
Official source: India Code