State of Himachal Pradesh Act, 1970
हिमाचल प्रदेश राज्य अधिनियम, 1970
An Act to provide for the establishment of the State of Himachal Pradesh and for matters connected therewith.
- Act number
- Act 53 of 1970
- Year
- 1970
- Enacted on
- 25-12-1970
- In force from
- 25-12-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of State of Himachal Pradesh Act, 1970 section by section on LawLens.
Official source: India Code