Export-Import Bank of India Act, 1981

भारतीय निर्यात-आयात बैंक अधिनियम,1981

An Act to establish a corporation to be known as the Export-Import Bank of India for providing financial assistance to exporters and importers, and for functioning as the principal financial institution for co-ordinating the working of institutions engaged in financing export and import of goods and services with a view to promoting the country s international trade and for matters connected therewith or incidental thereto.

Act number

Act 28 of 1981

Year

1981

Enacted on

11-09-1981

In force from

01-01-1982

Jurisdiction

Central Act (India)

Subjects

Banking And Finance, Customs And Foreign Trade

Read the full text of Export-Import Bank of India Act, 1981 section by section on LawLens.

Official source: India Code