Places of Worship (Special Provisions) Act, 1991
उपासना स्थल (विशेष उपबंध) अधिनियम, 1991
An Act to prohibit conversion of any place of worship and to provide for the maintenance of the religious character of any place of worship as it existed on the 15th day of August, 1947, and for matters connected therewith or incidental thereto.
- Act number
- Act 42 of 1991
- Year
- 1991
- Enacted on
- 18-09-1991
- In force from
- 11-07-1991
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Places of Worship (Special Provisions) Act, 1991 section by section on LawLens.
Official source: India Code