State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982
सिक्किम स्टेट बैंक (शेयरों का अर्जन) औरप्रकीर्ण उपबंध अधिनियम, 1982
An Act to provide, in the public interest, for the acquisition of certain shares of the State Bank of Sikkim for the purpose of better consolidation and extension of banking facilities in the State of Sikkim and for matters connected therewith or incidental thereto.
- Act number
- Act 62 of 1982
- Year
- 1982
- Enacted on
- 06-11-1982
- In force from
- 06-11-1982
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
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Official source: India Code