Jammu and Kashmir Reorganisation Act, 2019
जम्मू-कश्मीर पुनर्गठन अधिनियम, 2019
An Act to provide for the reorganisation of the existing State of Jammu and Kashmir and for matters connected therewith or incidental thereto.
- Act number
- Act 34 of 2019
- Year
- 2019
- Enacted on
- 09-08-2019
- In force from
- 9-August-2019
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Jammu and Kashmir Reorganisation Act, 2019 section by section on LawLens.
Official source: India Code