Gift-tax Act, 1958

An Act to provide for the levy of gift-tax

Act number

Act 18 of 1958

Year

1958

Enacted on

15-05-1958

In force from

01-04-1958

Jurisdiction

Central Act (India)

Subjects

Taxation

Read the full text of Gift-tax Act, 1958 section by section on LawLens.

Official source: India Code