Control of National Highways (Land and Traffic) Act, 2002
राष्ट्रीय राजमार्ग नियंत्रण (भूमि और यातायात)अधिनियम, 2002
An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon.
- Act number
- Act 13 of 2003
- Year
- 2003
- Enacted on
- 14-01-2003
- In force from
- 27-01-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of Control of National Highways (Land and Traffic) Act, 2002 section by section on LawLens.
Official source: India Code