Jamia Millia Islamia Act, 1988
जामिया मिल्लिया इस्लामिया अधिनियम, 1988
An Act to establish and incorporate a teaching University in the Union territory of Delhi and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 58 of 1988
- Year
- 1988
- Enacted on
- 08-10-1988
- In force from
- 26-12-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Jamia Millia Islamia Act, 1988 section by section on LawLens.
Official source: India Code