Pondicherry (Extension of Laws) Act, 1968
पाण्डिचेरी (विधि विस्तारण) अधिनियम,1968
An Act to extend certain Central Acts to the Union territory of Pondicherry.
- Act number
- Act 26 of 1968
- Year
- 1968
- Enacted on
- 24-05-1968
- In force from
- 24-05-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Pondicherry (Extension of Laws) Act, 1968 section by section on LawLens.
Official source: India Code