Tokyo Convention Act, 1975
टोकियों कन्वेंशन अधिनियम,1975
An Act to give effect to the Convention on offences and certain other acts committed on board aircraft.
- Act number
- Act 20 of 1975
- Year
- 1975
- Enacted on
- 08-05-1975
- In force from
- 01-01-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Tokyo Convention Act, 1975 section by section on LawLens.
Official source: India Code