Oudh Laws Act, 1876
An Act to declare and amend the laws to be administered in Oudh.
- Act number
- Act 18 of 1876
- Year
- 1876
- Enacted on
- 10-10-1876
- In force from
- 10-10-1876
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Oudh Laws Act, 1876 section by section on LawLens.
Official source: India Code