Child and Adolescent Labour (Prohibition and Regulation) Act, 1986
बालकऔर कुमार श्रम (प्रतिषेध और विनियमन) अधिनियम, 1986
An Act to prohibit the engagement of children in all occupations and to prohibit the engagement of adolescents in hazardous occupations and processes and the matters connected therewith or incidental thereto.
- Act number
- Act 61 of 1986
- Year
- 1986
- Enacted on
- 23-12-1986
- In force from
- 26-05-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Women And Children
Read the full text of Child and Adolescent Labour (Prohibition and Regulation) Act, 1986 section by section on LawLens.
Official source: India Code