President (Discharge of Functions) Act, 1969
राष्ट्रपति (कृत्यों का निर्वहन) अधिनियम, 1969
An Act to provide for the discharge of the functions of the President in certain contingencies.
- Act number
- Act 16 of 1969
- Year
- 1969
- Enacted on
- 28-05-1969
- In force from
- 28-05-1969
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of President (Discharge of Functions) Act, 1969 section by section on LawLens.
Official source: India Code