Patents Act, 1970
An Act to amend and consolidate the law relating to patents.
- Act number
- Act 39 of 1970
- Year
- 1970
- Enacted on
- 19-09-1970
- In force from
- 01-04-1978
- Jurisdiction
- Central Act (India)
- Subjects
- Intellectual Property
Read the full text of Patents Act, 1970 section by section on LawLens.
Official source: India Code