Delhi Primary Education Act, 1960
An Act to provide for free and compulsory Primary education for children in the Union territory of Delhi.
- Act number
- Act 39 of 1960
- Year
- 1960
- Enacted on
- 20-09-1960
- In force from
- 02-10-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Delhi Primary Education Act, 1960 section by section on LawLens.
Official source: India Code