Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962
पेट्रोलियम और खनिज पाइपलाइन (भूमि उपयोग के अधिकार का अर्जन) अधिनियम, 1962
An Act to provide for the acquisition of right of user in land for laying pipelines for the transport of petroleum and minerals and for matters connected therewith.
- Act number
- Act 50 of 1962
- Year
- 1962
- Enacted on
- 07-12-1962
- In force from
- 07-12-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Mines And Minerals
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Official source: India Code