Lok Sahayak Sena Act, 1956
लोक सहायक सेना अधिनियम,1956
An Act to provide for the constitution of Lok Sahayak Sena for imparting military training to citizens of India.
- Act number
- Act 53 of 1956
- Year
- 1956
- Enacted on
- 15-09-1956
- In force from
- 15-09-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Lok Sahayak Sena Act, 1956 section by section on LawLens.
Official source: India Code