Asian Development Bank Act, 1966

एशियाई विकास बैंक अधिनियम,1966

An Act to implement the international agreement for the establishment and operation of the Asian Development Bank and for matters connected therewith.

Act number
Act 18 of 1966
Year
1966
Enacted on
29-05-1966
In force from
19-12-1966
Jurisdiction
Central Act (India)
Subjects
Foreign Affairs, Banking And Finance

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Official source: India Code