National Commission for Minority Educational Institutes Act, 2004
राष्ट्रीय अल्पसंख्यक शैक्षणिक संस्थाआयोग अधिनियम, 2004
An Act to constitute a National Commission for Minority Educational Institutions and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 2 of 2005
- Year
- 2005
- Enacted on
- 06-01-2005
- In force from
- 11-11-2004
- Jurisdiction
- Central Act (India)
- Subjects
- Education, Tribal And Minority Affairs
Read the full text of National Commission for Minority Educational Institutes Act, 2004 section by section on LawLens.
Official source: India Code