Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981
भारत का सामुद्रिक क्षेत्र (विदेशी जलयानों द्वारा मत्स्यन का विनियमन) अधिनियम,1981
An Act to provide for the regulation of fishing by foreign vessels in certain maritime zones of India and for matters connected therewith.
- Act number
- Act 42 of 1981
- Year
- 1981
- Enacted on
- 28-09-1981
- In force from
- 02-11-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981 section by section on LawLens.
Official source: India Code