Cost Accountants Act, 1959
An Act to make provision for the regulation of the profession of cost and works accountants.
- Act number
- Act 23 of 1959
- Year
- 1959
- Enacted on
- 19-05-1959
- In force from
- 28-05-1959
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Cost Accountants Act, 1959 section by section on LawLens.
Official source: India Code