Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964
कराधान विधियां (वसूली की कार्यवाहियों का चालू रखा जाना और विधिमान्यकरण) अधिनियम, 1964
An Act to provide for the continuation and validation of proceedings in relation to Government dues and for matters connected therewith.
- Act number
- Act 11 of 1964
- Year
- 1964
- Enacted on
- 12-05-1964
- In force from
- 12-05-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 section by section on LawLens.
Official source: India Code