Destructive Insects and Pests Act, 1914
नाशक कीट और नाशक जीव अधिनियम,1914
An act to prevent the introduction into India and the transport from one State to another of any insect, fungus or other pest, which is or may be destructive to crops.
- Act number
- Act 2 of 1914
- Year
- 1914
- Enacted on
- 03-02-1914
- In force from
- 03-02-1914
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Destructive Insects and Pests Act, 1914 section by section on LawLens.
Official source: India Code