Negotiable Instruments Act, 1881
An Act to define and amend the law relating to Promissory Notes, Bills of Exchange and Cheques.
- Act number
- Act 26 of 1881
- Year
- 1881
- Enacted on
- 09-12-1881
- In force from
- 01-03-1882
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Negotiable Instruments Act, 1881 section by section on LawLens.
Official source: India Code