Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961
स्वेच्छया वेतन अभ्यर्पण (करों से छूट) अधिनियम, 1961
An Act to provide for exempting from taxes on income a portion of the salary or allowances payable to any person who has in the public interest volunteered to forego it.
- Act number
- Act 46 of 1961
- Year
- 1961
- Enacted on
- 06-12-1961
- In force from
- 06-12-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961 section by section on LawLens.
Official source: India Code