Legal Representatives Suits Act, 1855
विधिक प्रतिनिधिवाद अधिनियम,1855
An Act to enable Executors, Administrators or Representatives to sue and be sued for certain wrongs.
- Act number
- Act 12 of 1855
- Year
- 1855
- Enacted on
- 27-03-1855
- In force from
- 27-03-1855
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
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Official source: India Code