National Capital Region Planning Board Act, 1985
राष्ट्रीय राजधानी क्षेत्र योजना बोर्ड अधिनियम,1985
An Act to provide for the constitution of a Planning Board for the preparation of a plan for the development of the National Capital Region and for co-ordinating and monitoring the implementation of such plan and for evolving harmonized policies for the control of land-uses and development of infrastructure in the National Capital Region so as to avoid any haphazard development of that region and for matters connected therewith or incidental thereto.
- Act number
- Act 2 of 1985
- Year
- 1985
- Enacted on
- 09-02-1985
- In force from
- 19-10-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of National Capital Region Planning Board Act, 1985 section by section on LawLens.
Official source: India Code