Narcotic Drugs and Psychotropic Substances Act, 1985

स्वािपक ओषधि और मन:प्रभावी पदार्थ अधिनियम, 1985

An Act to consolidate and amend the law relating to narcotic drugs, to make stringent provisions for the control and regulation of operations relating to narcotic drugs and psychotropic substances , to provide for the forfeiture of property derived from, or used in, illicit traffic in narcotic drugs and psychotropic substances, to implement the provisions of the International Conventions on Narcotic Drugs and Psychotropic Substances and for matters connected therewith.

Act number

Act 61 of 1985

Year

1985

Enacted on

16-09-1985

In force from

14-11-1985

Jurisdiction

Central Act (India)

Subjects

Food And Drug Regulation, Criminal Law

Read the full text of Narcotic Drugs and Psychotropic Substances Act, 1985 section by section on LawLens.

Official source: India Code