Contingency Fund of India Act, 1950
भारत की आकस्मिुकता निधि अधिनियम, 1950
An Act to provide for the establishment and maintenance of Contingency Fund.
- Act number
- Act 49 of 1950
- Year
- 1950
- Enacted on
- 14-08-1950
- In force from
- 14-08-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Contingency Fund of India Act, 1950 section by section on LawLens.
Official source: India Code