Delhi Sales Tax Act, 1975
दिल्ली विक्रय कर अधिनियम, 1975
An Act to consolidate and amend the law relating to the levy of tax on sale of goods in the Union territory of Delhi.
- Act number
- Act 43 of 1975
- Year
- 1975
- Enacted on
- 07-08-1975
- In force from
- 21-10-1975
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Delhi Sales Tax Act, 1975 section by section on LawLens.
Official source: India Code