Jammu and Kashmir (Extension of Laws) Act, 1956

जम्मू-कश्मीर (विधि-विस्तारण) अधिनियम, 1956

An Act to provide for the extension of certain laws to the State of Jammu and Kashmir.

Act number

Act 62 of 1956

Year

1956

Enacted on

25-09-1956

In force from

01-11-1956

Jurisdiction

Central Act (India)

Subjects

Constitutional Law

Read the full text of Jammu and Kashmir (Extension of Laws) Act, 1956 section by section on LawLens.

Official source: India Code