Coast Guard Act, 1978
तटरक्षक अधिनियम,1978
An Act to provide for the constitution and regulation of an Armed Force of the Union for ensuring the security of the maritime zones of India with a view to the protection of maritime and other national interests in such zones and for matters connected therewith.
- Act number
- Act 30 of 1978
- Year
- 1978
- Enacted on
- 18-08-1978
- In force from
- 19-08-1978
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Coast Guard Act, 1978 section by section on LawLens.
Official source: India Code