Spices Board Act, 1986
मसाला बोर्ड अधिनियम, 1986
An Act to provide for the constitution of a Board for the development of export of spices and for the control of cardamom industry including the control of cultivation of cardamom and matters connected therewith.
- Act number
- Act 10 of 1986
- Year
- 1986
- Enacted on
- 20-03-1986
- In force from
- 26-02-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Customs And Foreign Trade
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Official source: India Code