Pondicherry (Alteration of Name) Act, 2006
पांडिचेरी (नाम-परिवर्तन) अधिनियम, 2006
An Act to alter the name of the Union territory of Pondicherry
- Act number
- Act 44 of 2006
- Year
- 2006
- Enacted on
- 13-09-2006
- In force from
- 01-10-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Pondicherry (Alteration of Name) Act, 2006 section by section on LawLens.
Official source: India Code