Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

वित्तीय आस्तितयों का प्रतिभूतिकरण और पुनर्गठनतथा प्रतिभूति हित का प्रवर्तन अधिनियम, 2002

An Act to regulate securitisation and reconstruction of financial assets and enforcement of security interest and to provide for a Central database of security interests created on property rights, and for matters connected therewith or incidental thereto.

Act number

Act 54 of 2002

Year

2002

Enacted on

17-12-2002

In force from

21-06-2002

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

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Official source: India Code