Muslim Personal Law (Shariat) Application Act, 1937
मुस्लिम स्वीय विधि (शरीयत) अधिनियम, 1937
An Act to make provision for the application of the Muslim Personal Law (Shariat) to Muslims.
- Act number
- Act 26 of 1937
- Year
- 1937
- Enacted on
- 07-10-1937
- In force from
- 07-10-1937
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Muslim Personal Law (Shariat) Application Act, 1937 section by section on LawLens.
Official source: India Code