Hindu Adoptions and Maintenance Act, 1956

हिन्दूू दत्तक तथा भरण-पोषण अधिनियम, 1956

An Act to amend and codify the law relating to adoptions and maintenance among Hindus.

Act number
Act 78 of 1956
Year
1956
Enacted on
21-12-1956
In force from
21-12-1956
Jurisdiction
Central Act (India)
Subjects
Family And Personal Law

Read the full text of Hindu Adoptions and Maintenance Act, 1956 section by section on LawLens.

Official source: India Code