Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (3 of 1968)

An Act to supplement the Jammu and Kashmir Representation of the People Act, 1957. Be it enacted by Parliament in the Nineteenth Year of the Republic of India as follows:-

Act number

Act 3 of 1968

Year

1968

Enacted on

23-03-1968

In force from

23 March 1968

Jurisdiction

Central Act (India)

Subjects

Elections

Read the full text of Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (3 of 1968) section by section on LawLens.

Official source: India Code