Union Territories (Laws) Act, 1950
संघ राज्यक्षेत्र (विधि) अधिनियम, 1950
An Act to provide for the extension of laws to certain Union territories.
- Act number
- Act 30 of 1950
- Year
- 1950
- Enacted on
- 15-04-1950
- In force from
- 16-04-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Union Territories (Laws) Act, 1950 section by section on LawLens.
Official source: India Code