Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985
कलकत्ता भूमिगत रेल (प्रचालन और अनुरक्ष¬ण)अस्थायी उपबन्ध अधिनियम, 1985
An Act to make temporary provisions for the operation and maintenance of the Calcutta metro railway and for matters connected therewith, pending the making of regular arrangements for such operation and maintenance.
- Act number
- Act 10 of 1985
- Year
- 1985
- Enacted on
- 16-02-1985
- In force from
- 22-10-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Railways
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Official source: India Code