Andhra State Act, 1953
आंध्र राज्य अधिनियम, 1953
An Act to provide for the formation of the State of Andhra, the increasing of the area of the State of Mysore and the diminishing of the area of the State of Madras, and for matters connected therewith.
- Act number
- Act 30 of 1953
- Year
- 1953
- Enacted on
- 14-09-1953
- In force from
- 01-10-1953
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Andhra State Act, 1953 section by section on LawLens.
Official source: India Code