Biological Diversity Act, 2002
जैव विविधता अधिनियम, 2002
An Act to provide for conservation of biological diversity, sustainable use of its components and fair and equitable sharing of the benefits arising out of the use of biological resources, knowledge and for matters connected therewith or incidental thereto.
- Act number
- Act 18 of 2003
- Year
- 2003
- Enacted on
- 05-02-2003
- In force from
- 01-10-2003
- Jurisdiction
- Central Act (India)
- Subjects
- Environment Forests And Wildlife
Read the full text of Biological Diversity Act, 2002 section by section on LawLens.
Official source: India Code