Maintenance Orders Enforcement Act, 1921
भरणपोषण आदेश प्रवर्तन अधिनियम, 1921
An Act to facilitate the enforcement in India of Maintenance Orders made in reciprocating territories and vice versa.
- Act number
- Act 18 of 1921
- Year
- 1921
- Enacted on
- 05-10-1921
- In force from
- 05-10-1921
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Maintenance Orders Enforcement Act, 1921 section by section on LawLens.
Official source: India Code