Mines and Minerals (Development and Regulation) Act, 1957
खान और खनिज(विकास और विनियमन)अधिनियम, 1957
An Act to provide for the development and regulation of mines and minerals under the control of the Union.
- Act number
- Act 67 of 1957
- Year
- 1957
- Enacted on
- 28-12-1957
- In force from
- 01-06-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Mines And Minerals
Read the full text of Mines and Minerals (Development and Regulation) Act, 1957 section by section on LawLens.
Official source: India Code